ABOUT DISTRICT COURT
The Court of the District & Sessions Judge, Darrang, Mangaldai was inaugurated on 31st October, 1984 by the Hon'ble Mr. Justice T. S. Mishra , former Chief Justice of Hon'ble Gauhati High Court. Shri G. S. Choubey was the first District & Sessions Judge of this District Judiciary. The court of the Addl. District & Sessions Judge (FTC) was established on 1st December, 2001. Altogether the establishment of the District & Sessions Judge and the Chief Judicial Magistrate comprise 11 nos of Court manned by the Judicial Officers of various grades. The District & Sessions Judge is the Head of the Darrang District Judiciary and acts as the Judge in-charge of the District Court Complex . He is the President of the District Consumer Forum, Chairman of District Legal Services Authority, Darrang, Mangaldai and Member of MACT.
- Gradation List of Employees in the establishment of District and Sessions Judge, Darrang, Mangaldai.
- Result of the Online Drawing and Essay competitions conducted on the occasion of Independence Day, 2026.
- Notification dtd 05/06/2026 regarding result of the direct recruitment of Grade IV in the Office of the Chief Judicial Magistrate, Darrang, Mangaldai.
- Postpone Notification of PLV interviews
- Guidelines dated 04.12.2019 along with the formats for submission of request for service of summons/ notice/ warrant issued by Hong Kong SAR, Singapore and Nepal.
- Notification of New Standard Operating Procedures (SOP) in connection to the Hon’ble Gauhati High Court Notification No 32.
- Public Notice in connection with SAMADHAN SAMAROH
- Gradation List of Employees under CJM Establishment , Darrang
- Notice Regarding Scrapping of Government Vehicle of the Office of the District & Sessions Judge, Darrang, Mangaldai.
- JUDGMENTS AND GENDER (Sensitivity and Compassion in writing Judgments)” in view of judgment dated 14.07.2026 passed by Hon’ble Supreme Court of India.
- Handbook in connection with Miscellaneous Application No. 1998 of 2026 in Suo Moto Writ Petition (Criminal) No. 1/2025 as per the direction of Hon’ble Supreme Court of India
- Handbook in connection to the Miscellaneous Application No. 1998 of 2026 in Suo Moto Writ Petition (Criminal) No. 1/2025 .
- Process for service of the Summons / Notices/ Warrant etc abroad.
- Notification dtd 05/06/2026 regarding result of the direct recruitment of Grade IV in the Office of the Chief Judicial Magistrate, Darrang, Mangaldai.
- Postpone Notification of PLV interviews
- Guidelines dated 04.12.2019 along with the formats for submission of request for service of summons/ notice/ warrant issued by Hong Kong SAR, Singapore and Nepal.
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CASE STATUS
CASE STATUS

COURT ORDER
COURT ORDER

CAUSE LIST
CAUSE LIST

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CAVEAT SEARCH
LATEST ANNOUNCEMENTS
- Monthly Pendency, Arrear for the month of August, 2026
- Statement showing information pertaining to criminal cases against sitting – former MPs and MLAs for the month of September, 2026
- Report regarding status of Court Cases of FTC, FC, SC/ST Designated Courts, POCSO, MP/MLA etc for the month of September, 2026.
- Report regarding FASTER with Annexure A and Annexure B for the month of September, 2026
- Exclusive POCSO and Rape format for the month of September, 2026